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[Cites 0, Cited by 0] [Section 26A(1)] [Section 26A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26A(1)(b) in The M.P. Licensing Board (Electrical) Regulations, 1960

(b)'A', 'B' Class licence for one revenue district and desires to undertake the work in another district.