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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(1)The awards shall be given on 3rd of December on the occasion of international day for the disabled persons every year in the following fourteen categories:-
I Best Employee / Self Employed with Disabilities
No. Sub-category No. of awards Component of awards
(i) Blindness Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(ii) Low Vision Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(iii) Leprosy Cured Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(iv) Hearing Impairment Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(v) Locomotor Disability Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(vi) Cerebral Palsy Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(vii) Mental Retardation Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(viii) Mental illness Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(ix) Autism Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
(x) Multiple Disability Two [One for Male and One for Female] Cash of Rupees Fifty Thousand, a citation Certificate and amedal to every awardee.
II Award for Best Employers and Placement Officeror Agency
(i) Best Employer Three -One each to:(i) Governmentorganization.(ii) Public Sector Undertaking or Autonomous orLocal Government Body(iii) Private or Non GovernmentalOrganization Cash of Rupees One Lakh, a citation, certificate and a medalto every awardee.
(ii) Best Placement Officer / Agency Two-One each to:(i) Autonomous GovernmentOrganization or Public Sector Undertaking(ii) Private orNon-Governmental Organization or Office Cash of Rupees Fifty Thousand, a citation, certificate and ashield to every awardee.
III. Award for Best Individual and Institution Working for theCause of Persons with Disabilities
(i) Best Individual Two(One each for: Professional and Non Professional) Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
(ii) Best Institution Twoone each for:(i) An organization providing holisticcomprehensive services to the persons with disabilities in acomprehensive manner.and(ii) An organization promotinginclusive education to the children / persons with disabilities. Cash of Rupees Two Lakh, a citation and a certificate to everyawardee.
IV. Role Model Awards
(i) Blindness or low vision Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a Certificate toevery awardee.
(ii) Leprosy cured Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a Certificate toevery awardee.
(iii) Hearing Impairment Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
(iv) Locomotor Disability or Cerebral Palsy Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
(v) Mental Retardation / Mental Illness or Autism Two [One for Male and One for Female] Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
V. Awards for Best Applied Research or Innovationor Product Development Aimed at Improving the life of Personswith Disabilities
(i) Best Applied Research or Technological Innovation Aimed atImproving the life of Persons with Disabilities. One Cash of Rupees One Lakh, a citation and a certificate.
(ii) Development of new Cost-effective product for manufactureAimed at Improving the life of Persons with Disabilities. Two Cash of Rupees One Lakh, a citation and a certificate toevery awardee.
VI. Award for the Outstanding Work in the Creationof Barrier-Free Environment for the Persons with Disabilities
(i) Government Department or Offices or PSUs or AutonomousBodies. One A citation and a certificate.
(ii) Local Bodies One Cash of Rupees Two Lakh, a citation and a certificate.
(iii) Private Sector or NGos One Cash of Rupees Two Lakh, a citation and a certificate.
VII. Award for the Best District in Providing RehabilitationService One A Shield, a certificate and citation. No cash award
VIII. Best State Channelizing Agency of National HandicappedFinance ad Development Corporation. One A Shield, a certificate and citation.
IX. Award for the Outstanding Creative Adult Persons withDisabilities Two[one for Male and one for Female] Cash of Rupees Fifty Thousand, a medal, a citation and acertificate to every awardee.
X. Award for the Best Creative Child withDisabilities Two[one for Boy and one for Girl] Cash of Rupees Fifty Thousand, a medal, a citation and a certificate to every awardee.
XI. Best Braille Press One Cash of Rupees One Lakh, a citation and certificate.
XII. Best Accessible Website
(i) Govt. One A Shield, a certificate & a citation.
(ii) PSU or Local Bodies One A Shield, a certificate & a citation.
(iii) Pvt. Sector One A Shield, a certificate & a citation.
XIII. Best State in promoting empowerment of persons withdisabilities One A Shield, a certificate, a citation.
XIV. Best sports person with disability Two [one for Male and One for Female] Cash of Rupees One Lakh, a citation, certificate and a shieldto every awardee.
[Provided that the National Selection Committee referred to in rule 7 may select higher number of awardees in any or all the categories or sub-categories referred to in the above Table.] [Inserted by Notification No. G.S.R. 1103 (E), dated 30.11.2016 (w.e.f. 29.8.2013).]