Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(3) in Sri Malai Mahadeshwaraswamy Kshetra Development Authority Act, 2013

(3)[ the audit report and annual report of the authority shall be laid before both the Houses of the State Legislature by the State Government.] [Inserted by Act 36 of 2014 w.e.f. 06.09.2014.]Chapter - V Miscellaneous