Section 258(15)(iii) in Tripura Excise Rules, 1962

[Cites 0, Cited by 0] [Section 258(15)] [Section 258] [Entire Act]

State of Tripura - Subsection

Section 258(15)(iii) in Tripura Excise Rules, 1962

(iii)That except in the case of trade samples intended for free distributions he put up the preparations in only quart and pint bottles and nips containing not less than 611 ml. per quart and 298 ml. per pint and 170 ml. nip.

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State of Tripura - Subsection

Section 258(15)(iii) in Tripura Excise Rules, 1962