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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(4) in Kerala Veterinary and Animal Sciences University Act, 2010

(4)The Director of Academics and Research shall be responsible for direction and co- ordination of research programmes and for the efficient working of the research stations. He shall prepare externally aided research projects, collaborative research activities, revolving fund projects.