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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(b) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(b)The Drawing and Disbursing Officer shall send a statement of monthly recoveries made from the gratuity of employees to the Controller, if any, in Form N.C.D.S.,PFR-22 by the 14th of the month following the month of recovery.