Section 6(1) in The Greater Noida Industrial Development Area Building Regulations, 1992
(1)Information accompanying application for building permit site plan. - The site-plan shall show-(a)the boundaries of the site of land belonging to the applicant;(b)the name of the street nearest to the site on which the building is proposed to be erected if any;(c)all existing buildings standing on, over or under the site;(d)the position of the building which the applicant intends to erect upon his land referred to in sub-clause (a) in relation to-(i)all adjacent streets and buildings within a distance of fifteen metres of the site of such land;(ii)if there is no street within a distance of fifteen metres of the site, the nearest existing street;(e)the means of access from the street to the proposed building;(f)space to be left in and around the proposed building and details of projections on the open spaces;(g)the width of the street in front or on any side or near the proposed building;(h)scale used and the direction of north point relating to plan of proposed building;(i)sewerage and drainage lines up to discharge point and water supply lines, telephone and electrical layout in case of Group Housing Pockets;(j)any existing physical features in the land of total plot area;(k)the total plot area and the break-up of covered areas on each floor with the calculations of percentage area covered on each floor in terms of the total area of the plot;(l)parking plans indicating the parking spaces for all the buildings, except for individual residential buildings;(m)plot number of the property on which the building is intended to be erected.
