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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(1)The Managing Director who shall be whole time officer of the Corporation shall -
(a)be its Chief Executive Officer;
(b)be responsible for the operational management of the Corporation and implementation of the general policies approved by the Corporation;
(c)perform such duties as the Corporation may, by regulation or otherwise, assign to him.