Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(1)(b) in Punjab Women and Children Development and Welfare Corporation Act, 1979 (b)be responsible for the operational management of the Corporation and implementation of the general policies approved by the Corporation;