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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(2)(b) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(b)to establish a main campus at Dimapur in the State of Nagaland, and to have further campuses, Regional Centres, study centres and examination centres in Nagaland and at different places in India and abroad in accordance with the laws and regulations in force;