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State of Odisha - Section

Section 4 in The Orissa Municipal Corporation Rules, 2004

4. Standing Committee for Public Health etc.

- The Standing Committee for Public Health, Electric Supply, Water Supply, Drainage and Environment shall have the powers to recommend to the Mayor measures to be taken with regard to the following matters in order of priority as provided under Sections 24 and 25 keeping in view the need of the city vis-a-vis the availability of funds of the Corporation without encroaching Government grants and loans, namely :-
(i)the watering, scavenging, and cleaning of all public streets and places in the city and removal of all sweepings there from;
(ii)the collection, removal, treatment disposal of solid wastes, sewage, offensive matters and rubbish and the preparation of compost manure from such of solid wastes, sewerage, offensive matters and rubbish;
(iii)the construction, maintenance and cleansing of drains and drainage works and of water closets, urinals and similar public conveniences; and
(iv)the lightening of public buildings vested in the Corporation, public streets and Corporation parks.