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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(ii) in The Orissa Municipal Corporation Rules, 2004

(ii)the collection, removal, treatment disposal of solid wastes, sewage, offensive matters and rubbish and the preparation of compost manure from such of solid wastes, sewerage, offensive matters and rubbish;