Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Punjab - Subsection Section 58(1) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971 (1)Applications for ordinary leave required shall ordinarily be submitted at least one month before the date from which leave is required.
