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State of Uttar Pradesh - Section

Section 81 in Regulations Under the U.P. Intermediate Education Act, 1921

81. (a) On the retirement, resignation, transfer or termination of service of an employee, the Provident Fund Account Pass Book of the employee shall be forwarded by the Management to the Inspector /Regional Inspectress within a fortnight from the date on which he employee is relieved.

(b)The District Inspector/Regional Inspectress after checking the account and keeping necessary record thereof shall forward the Provident Fund Account Pass Book of the employee to him within three weeks of the date of its receipt ftom the management.