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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Rights of Persons with Disabilities Rules, 2017

(3)The two yearly return shall be furnished within thirty days of the closing of every alternate financial year:Provided that the first two yearly returns shall be furnished for the financial year closing on 31st March, 2019.