Section 13 in The Rights of Persons with Disabilities Rules, 2017
13. Submission of Returns on Vacancies.
(1)Every Government establishment shall furnish to the local special employment exchange returns in Form - I once in every six months for the period from 1st April to 30th September and from 1st October to 31st March, and in Form -II once in every two years.(2)The six monthly return shall be furnished within thirty days of the respective dates which is, 31st March and, 30th September of every financial year.(3)The two yearly return shall be furnished within thirty days of the closing of every alternate financial year:Provided that the first two yearly returns shall be furnished for the financial year closing on 31st March, 2019.
