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[Cites 0, Cited by 0] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(3) in The Delhi Co-Operative Societies Act, 2003

(3)It shall come into force on such [date] [[ Came into force on 1-4-2005, vide Notification No. Part file 37/Co-op-Act/Policy/RCS/(i),dated 24th March, 2005]] as the Government may, by notification in the official Gazette, appoint.