Section 1 in The Delhi Co-Operative Societies Act, 2003
1. Short title, extent and commencement
(1)This Act may be called the Delhi Co-operative Societies Act, 2003.(2)It extends to the whole of the National Capital Territory of Delhi.(3)It shall come into force on such [date] [[ Came into force on 1-4-2005, vide Notification No. Part file 37/Co-op-Act/Policy/RCS/(i),dated 24th March, 2005]] as the Government may, by notification in the official Gazette, appoint.
