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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1) in Rajasthan Forest Subordinate Service Rules, 2015

(1)In the case of Forest Range Officer Grade I, the Appointing Authority, subject to the provisions of Rule 8 to 12 shall select candidates who stand highest in the order of merit in the list prepared by the Commission under Rule 29:Provided that it is satisfied after such enquiry as may be considered necessary, that such candidate are suitable in all other respects for appointment to the posts in the service.