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State of Rajasthan - Section

Section 34 in Rajasthan Forest Subordinate Service Rules, 2015

34. Selection by the Appointing Authority.

(1)In the case of Forest Range Officer Grade I, the Appointing Authority, subject to the provisions of Rule 8 to 12 shall select candidates who stand highest in the order of merit in the list prepared by the Commission under Rule 29:Provided that it is satisfied after such enquiry as may be considered necessary, that such candidate are suitable in all other respects for appointment to the posts in the service.
(2)In the case of other posts in the service, the Appointing Authority, subject to the provisions of Rule 8 to 12, shall select candidates who stand highest in the order of the merit in the list prepared under sub-rule (5)of Rule 30 and sub-rule (2) of Rule 31:Provided that the inclusion of a candidate's name in the list confers no right to appointment unless the Appointing Authority is satisfied, after such inquiry as may be considered necessary that the candidate is suitable in all other respects for appointment to the Service.Part-V Procedure for Recruitment by Promotion