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Himachal Pradesh High Court

Shiv Ram Sharma vs . State Of Hp & Anr. on 5 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Shiv Ram Sharma Vs. State of HP & anr.

Cr. MMO No.372 of 2022 .

05.09.2023 Present: Mr. V.S. Chauhan, Senior Advocate with Mr.Rajul Chauhan, Advocate, for the petitioner. Mr. J.K. Sharma, Addl. Advocate General, for respondent No.1.

Ms. Aanchal Singh, Advocate vice Mr. Vinod of Chauhan, Advocate, as Legal Aid Counsel for respondent No.2.

Learned counsel for the petitioner prays for and rt is granted four weeks' more time to file rejoinder.

List on 12.10.2023.

( Sushil Kukreja ) September 05, 2023 Judge (VH) ::: Downloaded on - 06/09/2023 21:46:37 :::CIS