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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(4)(viii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(viii)the conditions under which students shall be admitted to the degrees, diplomas, or other courses and examinations of the University and their eligibility for the award of degrees and diplomas;