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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Puducherry - Subsection

Section 8(4) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(4)The method of recruitment, the age limit, the educational qualifications and other matters relating to appointment to various posts and the conditions of service in the Institute shall be as specified in the regulations.