Telecom Regulatory Authority Of India - Subsection
Section 11(4) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007
(4)Every service provider, referred to in sub-regulation (1) of regulation 10, shall make available to the consumer the Form referred to in sub-regulation (2) free of charge, -(a)at its every office and sales outlets, and at every office of the Nodal Officer and the appellate authority;(b)at its website for download by consumers.
