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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 11(4)(a) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(a)at its every office and sales outlets, and at every office of the Nodal Officer and the appellate authority;