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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(1)The State Government shall appoint an officer belonging to Senior Scale of the Karnataka Administrative Services to be the Secretary of theAuthority and Executive Officer of the Endowment Department to be the Deputy Secretary of the Authority