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State of Punjab - Section

Section 49 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

49. Authorities empowered to grant leave.

- The power to grant leave shall vest in the Executive Director in the case of Officers, and, subject to such general or special directions as may be issued by him, in the Administrative Officer in the case of other employees and, except as provided in these regulations or in any directions issued by the Executive Director, all applications for leave shall be addressed to the authority empowered to grant leave.