Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 187(5)] [Section 187] [Entire Act]

State of Chattisgarh - Subsection

Section 187(5)(vi) in The Chhattisgarh Motor Vehicles Rules, 1994

(vi)the overall length, width and height of the trailer does not exceed one hundred and twenty centimetres;