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State of Rajasthan - Section

Section 6 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

6. Methods of Recruitment.

- [(1)] [Inserted by No. F.3(I) DOP/A-II/88, dated 18-12-89.] Recruitment to the Service after the commencement of these Rules, shall be by the following methods:-(a)direct recruitment in accordance with Part IV of these Rules;(b)transfer of an employee from one department to another on a corresponding post;(c)by absorption of work-charged employees;(d)by absorption of Part-time employees;(e)[ by promotion in accordance with Part-V of these Rules:] [Added by No. F. 4(1) DOP/A-II/78, dated 29-8-89.]Provided that nothing in these Rules shall preclude the Head of the Office from appointing officials previously in the employment of pre-reorganisation States of Ajmer, Bombay and Madhya Bharat to suitable posts mentioned in the [Schedule-I] [Substituted by No. F. 2(8) DOP/A-II/85, dated 23-7-91.] in accordance with the Rules governing the integration of their services.[Provided further that if the Appointing Authority is satisfied that suitable persons are not available for appointment by either method of recruitment in a particular year, appointment by other method in relaxation of the prescribed proportion may be made in the same manner as specified in these Rules.] [Added by No. F. 4(1) DOP/A-II/78, dated 29-8-89.]
(2)[ Notwithstanding anything to the contrary contained in these Rules, persons employed in work-charged basis in Public Works Department/Irrigation (Indira Gandhi Nahar Board (including) Indira Gandhi Nahar Board-Command Area Development) Department, Public Health Engineering Department/ ayurved Department and have put in at least two years continuous service as on 1-4-88 and have passed Vth class examination of a recognised School may be absorbed once only on the post of Class-IV or its equivalent posts mentioned in column No. 2 against S. No. 3 of Schedule I appended to the said rules on regular basis against such vacant post in their respective department to the extent of the 50% of the total vacant posts on 1st April, 1988 after adjudging their suitability by the Committee consisting of the following:-
(1)Head of Department or his nominee not below the rank of Addl. Chief Engineer/Addl. Head of the Department.
(2)One Senior Officer not below the rank of Superintending Engineer/Addl. Head of the Department/Dy. Head of the Department nominated by the head of the Department.
(3)Chief Accounts Officer/Senior Accounts Officer /Accounts Officer of the concerned department.]