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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(2)[ Notwithstanding anything to the contrary contained in these Rules, persons employed in work-charged basis in Public Works Department/Irrigation (Indira Gandhi Nahar Board (including) Indira Gandhi Nahar Board-Command Area Development) Department, Public Health Engineering Department/ ayurved Department and have put in at least two years continuous service as on 1-4-88 and have passed Vth class examination of a recognised School may be absorbed once only on the post of Class-IV or its equivalent posts mentioned in column No. 2 against S. No. 3 of Schedule I appended to the said rules on regular basis against such vacant post in their respective department to the extent of the 50% of the total vacant posts on 1st April, 1988 after adjudging their suitability by the Committee consisting of the following:-