Himachal Pradesh High Court
New Bar Association & Ors vs . Bar Council Of H.P. & Anr. on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
New Bar Association & ors vs. Bar Council of H.P. & anr.
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CWP No. 2060/202219.4.2022 Present: Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for the petitioners.
Mr. Sunil Mohan Goel, Advocate, for respondent No.1.
Mr. Anup Rattan, Mr. Sunny Modgil and Mr. Dheeraj K. Vashisht, Advocates, for respondent No.2.
Learned counsel for respondent instructions, states that the Chairman, Bar Council of Himachal Pradesh, would be visiting Amb shortly so as to make an No.1, on endeavour to resolve the dispute amicably. His statement is taken on record.
List on 17.5.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (pankaj) ::: Downloaded on - 19/04/2022 20:10:30 :::CIS