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State of Punjab - Section

Section 45 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

45.

(1)
(i)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen.
(ii)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition.
(2)
(i)Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(ii)A service counter, if provided, shall have top of smooth and impervious material.
(iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.