Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(2) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(2)
(i)Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(ii)A service counter, if provided, shall have top of smooth and impervious material.
(iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.