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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(8) in Tamil Nadu Co-operative Societies Rules, 1988

(8)The total amount of outstanding at any time under the loans on the security of gold jewels and silverware, overdraft and discounting of bills and cheques shall not exceed such percentage of the total time and demand liabilities as the National Bank for Agriculture and Rural Development may specify in this regard.