Section 3(3)(xvii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(xvii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(xvii)to maintain and upkeep the buildings constructed out of the funds of the Board [*] [The words 'or the Committees' omitted vide Punjab Notification dated 10.4.2001.] [and to approve tenders or works as provided under rules] [See Legislative Supplement Part III dated 23rd June, 1989.]

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State of Punjab - Subsection

Section 3(3)(xvii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979