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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(b) in The Port Rules for the Port Of Visakhapatnam

(b)No person shall smoke or use naked lights of any description on board a barge or lighter, carrying cargo, and no fires shall be permitted on board such craft except in stoves or fireplaces a regularly constructed for the purpose.
(viii)Use of signals and signal lights