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Union of India - Section

Section 61 in The Port Rules for the Port Of Visakhapatnam

61. (a) No person shall without permission previously obtained from the Traffic Manager kindle or make use of a fire or a naked light on the quays or wharves, or in any godown or enclosure or open space used for the time being for the storage of goods within the port premises, and no person shall smoke in or near any such godown or enclosure or open space.

(b)No person shall smoke or use naked lights of any description on board a barge or lighter, carrying cargo, and no fires shall be permitted on board such craft except in stoves or fireplaces a regularly constructed for the purpose.
(viii)Use of signals and signal lights