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[Cites 0, Cited by 0] [Section 502] [Entire Act]

State of Odisha - Subsection

Section 502(1) in The Orissa Municipal Corporation Act, 2003

(1)The Corporation shall focus on increasing the school enrollment at Primary level, reducing school dropout rates particularly for girls and supplementing formal school education with coaching assistance to assist slum children to join the formal schooling system.