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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7) in The Chennai Corporation Servants Conduct Rules, 1968

(7)The above rule shall apply to the Corporation Legal Advisors arid other officials who are not full lime officers, but are engaged by the Corporation to do specified work without prejudice to the regular service of their profession in other respects.