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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1) in Kolkata Municipal Corporation Building Rules, 2009

(1)For any building the area of the plot to be covered by such building shall be as given in the table 4 below:-Ground Coverage for Building
Occupancy or Use Group Maximum Percentage of Ground Coverage
Plot Size up to 200 sq. m. Plot Size up to 500 sq. m. or more
Residential 60% 50%
Educational 50% 45%
Institutional 40% 40%
Assembly 40% 40%
Mercantile (Retail) 40% 40%
Industrial 40% 40%
Storage 40% 40%
Business 40% 40%