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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(2)Bhamashah identity, demographic information and record of entitlement shall not be published, displayed or posted publicly, except for such purposes, as may be prescribed.