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State of Rajasthan - Section

Section 8 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

8. Restriction on sharing information.

(1)No demographic information and record of entitlement of Bhamashah card holder collected under this Act shall be shared with anyone, for any reason whatsoever,except in accordance with the provisions of this Act.
(2)Bhamashah identity, demographic information and record of entitlement shall not be published, displayed or posted publicly, except for such purposes, as may be prescribed.