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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of West Bengal - Subsection

Section 7A(1)(c) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(c)if any accounts, registers or other documents have been seized under section 17 from him during the period of there year immediately preceding the year of such selection.]