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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

(c)All other words and expressions used herein and not defined above L. at defined in the AICTE Act shall have the meaning as assigned to it in AICTE Act (52 of 1987).