Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(c) in East Kolkata Wetlands (Conservation and Management) Act, 2006 (c)"East Kolkata wetlands" means such of the areas included in the list of Ramsar Sites as are specified in Schedule I and shown in the map in Schedule II.
