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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)Variation between actual generation or actual drawal and scheduled generation or scheduled drawal shall be accounted as per RERC (Intra-State ABT) Regulations through Unscheduled Interchange (UI) Charges.