Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Uttar Pradesh - Subsection Section 79(1)(xx) in The U.P. Factories Rules, 1950 (xx)Any other person, who in the opinion of the State Government holds a position of supervision or management and is so declared by it in writing.