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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(1) in The U.P. Factories Rules, 1950

(1)The following persons in Factories, other than sugar factories, shall be deemed to hold positions of supervision or management, provided they are not required to perform manual labour as regular part of their duties:
(i)The Manager;
(ii)The Assistant Manager;
(iii)Mill Secretary;
(iv)Deputy Mill Secretary;
(v)Labour Officer;
(vi)Security Officer;
(vii)Heads of Technical Department;
(viii)Engineers;
(ix)Assistant Engineers;
(x)Foreman;
(xi)Assistant Foreman;
(xii)Chargeman;
(xiii)Overseers;
(xiv)Jobbers in Textile Factories;
(xv)Supervisors;
(xvi)Shift Officer;
(xvii)Shift Incharge;
(xviii)Paper makers;
(xix)Head Storekeepers provided they are employed solely in a supervisory capacity;
(xx)Any other person, who in the opinion of the State Government holds a position of supervision or management and is so declared by it in writing.