Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 695(18)] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(18)(ii) in Police Regulations, Bengal , 1943

(ii)Treasury guards or other reliefs shall carry ten rounds of ball ammunition whenever they move.