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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(e) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(e)[ Village Administrative Officer concerned and for Chennai district the Revenue Inspector concerned.] [Inserted by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.]]